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Smt. Barmali Pun Magar vs State Of U.P.
2016 Latest Caselaw 3901 ALL

Citation : 2016 Latest Caselaw 3901 ALL
Judgement Date : 5 July, 2016

Allahabad High Court
Smt. Barmali Pun Magar vs State Of U.P. on 5 July, 2016
Bench: Abhai Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- JAIL APPEAL No. - 995 of 2015
 

 
Appellant :- Smt. Barmali Pun Magar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- From Jail
 
Counsel for Respondent :- A.G.A.
 
Hon'ble Abhai Kumar, J.

Summon the original Lower Court Record.

List immediately thereafter.

Order Date :- 05.07.2016.

Vinod.

 

 

 
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