Swaminath And 9 Others vs State Of U.P. And 3 Others
2016 Latest Caselaw 3856 ALL

Citation : 2016 Latest Caselaw 3856 ALL
Judgement Date : 5 July, 2016

Allahabad High Court

Swaminath And 9 Others vs State Of U.P. And 3 Others on 5 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 51524 of 2015
 

 
Petitioner :- Swaminath And 9 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Manish Chandra Tiwari,Anil Kumar Chaudhary
 
Counsel for Respondent :- C.S.C.,G.P. Singh,Gyan Prakash Singh
 

 
Hon'ble Ram Surat Ram (Maurya),J.

No time left.

List after three weeks.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 5.7.2016

Rahul /-

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