Pradeep Pandey And 20 Others vs Life Insurance Corporation Of ...
2016 Latest Caselaw 3853 ALL

Citation : 2016 Latest Caselaw 3853 ALL
Judgement Date : 5 July, 2016

Allahabad High Court

Pradeep Pandey And 20 Others vs Life Insurance Corporation Of ... on 5 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 3301 of 2016
 

 
Petitioner :- Pradeep Pandey And 20 Others
 
Respondent :- Life Insurance Corporation Of India And 2 Others
 
Counsel for Petitioner :- Udayan Nandan,Shashi Nandan
 
Counsel for Respondent :- Manish Goyal,Prakash Padia,S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Rejoinder affidavit filed today is taken on record.

A prayer has been made on behalf of the petitioner for adjournment of the matter.

Prayer is allowed.

List/put up this case again on 12.07.2016.

Order Date :- 5.7.2016

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