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Tejpal Singh & Another vs Dy. Director Of Consolidation, ...
2016 Latest Caselaw 3851 ALL

Citation : 2016 Latest Caselaw 3851 ALL
Judgement Date : 5 July, 2016

Allahabad High Court
Tejpal Singh & Another vs Dy. Director Of Consolidation, ... on 5 July, 2016
Bench: Ram Surat (Maurya)



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 19546 of 2006
 

 
Petitioner :- Tejpal Singh & Another
 
Respondent :- Dy. Director Of Consolidation, Meerut & Others
 
Counsel for Petitioner :- U.K. Saxena
 
Counsel for Respondent :- C.S.C.,V?.K. Singh
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Passed over on the request of counsel for the petitioners.

Order Date :- 5.7.2016

Rahul /-

 

 

 
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