Km. Munni Devi & Others vs State Of U.P. & Others
2016 Latest Caselaw 3850 ALL

Citation : 2016 Latest Caselaw 3850 ALL
Judgement Date : 5 July, 2016

Allahabad High Court

Km. Munni Devi & Others vs State Of U.P. & Others on 5 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 23947 of 1999
 

 
Petitioner :- Km. Munni Devi & Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- P.K. Dwivedi,Parbhakar Vardhan
 
Counsel for Respondent :- C.S.C.,Madan Prakash,Madhur Prakash,S.Kumar,S.N. Srivastava
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List again showing the name of Sri Madhur Prakash as counsel for the respondent.

Order Date :- 5.7.2016

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