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Farhat Saba vs State Of U.P. & Another
2016 Latest Caselaw 3813 ALL

Citation : 2016 Latest Caselaw 3813 ALL
Judgement Date : 4 July, 2016

Allahabad High Court
Farhat Saba vs State Of U.P. & Another on 4 July, 2016
Bench: Pratyush Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 4 of 2016
 

 
Applicant :- Farhat Saba
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Amitabh Trivedi
 
Counsel for Opposite Party :- G.A.,Ramesh Chandra Agrahari
 

 
Hon'ble Pratyush Kumar,J.

List has been revised. None present  on behalf of the  applicant to press  this application whereas  learned Additional Government Advocate is present for the State-respondent. 

Accordingly,  the application is dismissed for want of prosecution.

Order Date :- 4.7.2016

G.S

 

 

 
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