Smt. Shaswati Chatterjee vs State Of U.P. And Another
2016 Latest Caselaw 3794 ALL

Citation : 2016 Latest Caselaw 3794 ALL
Judgement Date : 4 July, 2016

Allahabad High Court

Smt. Shaswati Chatterjee vs State Of U.P. And Another on 4 July, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 32955 of 2015
 

 
Applicant :- Smt. Shaswati Chatterjee
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Manisha Bhandari,Salil Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Pratyush Kumar,J.

List on 14.7.2016, showing the name of Sri Amit Mishra as counsel for C.B.I.

Order Date :- 4.7.2016

G.S

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