Pali vs State Of U.P.
2016 Latest Caselaw 3766 ALL

Citation : 2016 Latest Caselaw 3766 ALL
Judgement Date : 4 July, 2016

Allahabad High Court

Pali vs State Of U.P. on 4 July, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 5462 of 1993
 

 
Applicant :- Pali
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- S.K.Agarwal
 
Counsel for Opposite Party :- AGA
 

 
Hon'ble Naheed Ara Moonis,J.

Office is directed to submit fresh report regarding service of notice.

Let the case be listed in the next cause list.

Order Date :- 4.7.2016

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