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Shamshad vs State Of U.P.
2016 Latest Caselaw 3761 ALL

Citation : 2016 Latest Caselaw 3761 ALL
Judgement Date : 4 July, 2016

Allahabad High Court
Shamshad vs State Of U.P. on 4 July, 2016
Bench: Abhai Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL DEFECTIVE No. - 87 of 2016
 

 
Appellant :- Shamshad
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rohit Nandan Pandey,Sanjeev Kumar Pandey
 
Counsel for Respondent :- G.A.
 
Hon'ble Abhai Kumar, J.

Counter affidavit filed today on behalf of State is taken on record.

List in the next cause list.

Order Date :- 4.7.2016

Vinod.

 

 

 
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