Mohd. Aslam Azhar Khan @ Mohd. ... vs State Of U.P. & Others
2016 Latest Caselaw 3756 ALL

Citation : 2016 Latest Caselaw 3756 ALL
Judgement Date : 4 July, 2016

Allahabad High Court

Mohd. Aslam Azhar Khan @ Mohd. ... vs State Of U.P. & Others on 4 July, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 5451 of 2000
 

 
Applicant :- Mohd. Aslam Azhar Khan @ Mohd. Aslam Atahar Khan
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- R.R.Shukla,H.N.Shukla
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

The case is passed over on account of illness slip of Shri R.R. Shukla, learned counsel for the applicant.

Let the case be listed in the next cause list peremptorily.

Order Date :- 4.7.2016

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