Pradeep Kumar Malonia vs State Of U.P. & Another
2016 Latest Caselaw 3755 ALL

Citation : 2016 Latest Caselaw 3755 ALL
Judgement Date : 4 July, 2016

Allahabad High Court

Pradeep Kumar Malonia vs State Of U.P. & Another on 4 July, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 3474 of 2000
 

 
Applicant :- Pradeep Kumar Malonia
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- K.K. Dwivedi,R.P. Dwivedi
 
Counsel for Opposite Party :- Govt. Advocate,Ajay Dubey,H.N. Sharma,Rajesh Mishra
 

 
Hon'ble Naheed Ara Moonis,J.

At the request of Shri Ajay Dubey, learned counsel for the opposite party no.2, the case is passed over for the day.

Let the case be listed after two weeks.

Order Date :- 4.7.2016

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