Raja Ram Maurya And 2 Others vs Dy. Director Of Consolidation Mau ...
2016 Latest Caselaw 3747 ALL

Citation : 2016 Latest Caselaw 3747 ALL
Judgement Date : 4 July, 2016

Allahabad High Court

Raja Ram Maurya And 2 Others vs Dy. Director Of Consolidation Mau ... on 4 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 39901 of 2015
 

 
Petitioner :- Raja Ram Maurya And 2 Others
 
Respondent :- Dy. Director Of Consolidation Mau And 3 Others
 
Counsel for Petitioner :- N.N. Verma,Pramod Kumar Pandey
 
Counsel for Respondent :- C.S.C.,R.C. Upadhyay
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Case is passed over on the request of Sri R.C. Upadhyay.

List peremptorily in next cause list.

Order Date :- 4.7.2016

Rahul /-

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