Smt. Rukhsana Jafar vs Deputy Director Of Consolidation ...
2016 Latest Caselaw 3732 ALL

Citation : 2016 Latest Caselaw 3732 ALL
Judgement Date : 4 July, 2016

Allahabad High Court

Smt. Rukhsana Jafar vs Deputy Director Of Consolidation ... on 4 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 48217 of 2015
 

 
Petitioner :- Smt. Rukhsana Jafar
 
Respondent :- Deputy Director Of Consolidation Bareilly And 4 Others
 
Counsel for Petitioner :- Prabhakar Singh
 
Counsel for Respondent :- C.S.C.,Pulak Ganguli
 

 
Hon'ble Ram Surat Ram (Maurya),J.

List in week commencing 25th July, 2016.

Interim order shall continue till the next date of listing.

Order Date :- 4.7.2016

Rahul /-

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