Ami Chand vs State Of U.P. And 11 Ors.
2016 Latest Caselaw 3728 ALL

Citation : 2016 Latest Caselaw 3728 ALL
Judgement Date : 4 July, 2016

Allahabad High Court

Ami Chand vs State Of U.P. And 11 Ors. on 4 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 41047 of 2015
 

 
Petitioner :- Ami Chand
 
Respondent :- State Of U.P. And 11 Ors.
 
Counsel for Petitioner :- Nikhil Kumar
 
Counsel for Respondent :- C.S.C.,Pankaj Kumar Tyagi,R.C. Singh
 

 
Hon'ble Ram Surat Ram (Maurya),J.

No time left.

List after three weeks.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 4.7.2016

Rahul /-

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