Devendra Singh & Others vs State Of U.P. & Others
2016 Latest Caselaw 3699 ALL

Citation : 2016 Latest Caselaw 3699 ALL
Judgement Date : 4 July, 2016

Allahabad High Court

Devendra Singh & Others vs State Of U.P. & Others on 4 July, 2016

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- FIRST APPEAL No. - 132 of 2009
 

 
Appellant :- Devendra Singh & Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Appellant :- Surendra Tiwari,Madan Mohan
 
Counsel for Respondent :- Rahul Sahai
 

 
Hon'ble Surya Prakash Kesarwani,J.

Allowed.

For judgment, see my judgment of date passed in First Appeal No.139 of 2009 (Pradeep Kumar and others v. State of U.P. and others ).

Order Date :- 4.7.2016

Ak/

Download the LatestLaws.com Mobile App