Ratan Lal And 6 Others vs Board Of Revenue, And 34 Others
2016 Latest Caselaw 3698 ALL

Citation : 2016 Latest Caselaw 3698 ALL
Judgement Date : 4 July, 2016

Allahabad High Court

Ratan Lal And 6 Others vs Board Of Revenue, And 34 Others on 4 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 47015 of 2013
 

 
Petitioner :- Ratan Lal And 6 Others
 
Respondent :- Board Of Revenue, And 34 Others
 
Counsel for Petitioner :- R.K. Pandey,Dr. S.B. Singh,Shailendra Singh
 
Counsel for Respondent :- C.S.C.,Anand Yadav,Chandan Sharma,N.B. Nigam
 

 
Hon'ble Ram Surat Ram (Maurya),J.

No time left.

List after three weeks.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 4.7.2016

Rahul /-

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