Mahendra Singh vs Noida & Others
2016 Latest Caselaw 3692 ALL

Citation : 2016 Latest Caselaw 3692 ALL
Judgement Date : 4 July, 2016

Allahabad High Court

Mahendra Singh vs Noida & Others on 4 July, 2016

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- FIRST APPEAL No. - 666 of 2014
 

 
Appellant :- Mahendra Singh
 
Respondent :- Noida & Others
 
Counsel for Appellant :- J.C. Bhardwaj,Madan Mohan
 
Counsel for Respondent :- Amit Manohar
 

 
Hon'ble Surya Prakash Kesarwani,J.

Allowed.

For judgment, see my judgment of date passed in First Appeal No.139 of 2009 (Pradeep Kumar and others v. State of U.P. and others ).

Order Date :- 4.7.2016

Ak/

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