Ramesh And Anr. vs Dy. Director Of Consolidation ...
2016 Latest Caselaw 3685 ALL

Citation : 2016 Latest Caselaw 3685 ALL
Judgement Date : 4 July, 2016

Allahabad High Court

Ramesh And Anr. vs Dy. Director Of Consolidation ... on 4 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 30294 of 2015
 

 
Petitioner :- Ramesh And Anr.
 
Respondent :- Dy. Director Of Consolidation Amroha And 9 Others
 
Counsel for Petitioner :- Brajesh Shukla
 
Counsel for Respondent :- C.S.C.,Manish Kumar Pandey,R.C. Tiwari,R.S. Mishra
 

 
Hon'ble Ram Surat Ram (Maurya),J.

No time left.

List after three weeks.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 4.7.2016

Rahul /-

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