Juglesh Kumari vs State Of U.P. And 2 Others
2016 Latest Caselaw 3682 ALL

Citation : 2016 Latest Caselaw 3682 ALL
Judgement Date : 4 July, 2016

Allahabad High Court

Juglesh Kumari vs State Of U.P. And 2 Others on 4 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 27002 of 2016
 

 
Petitioner :- Juglesh Kumari
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Anoop Trivedi,Vibhu Rai
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

On the request of the learned counsel for the respondent, put up this case day after tomorrow as supplementary fresh before appropriate bench showing the name of Sri Ashok Kumar as counsel for the respondent.

Order Date :- 4.7.2016

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