Rohit Kumar Singh vs State Of U.P. And 5 Others
2016 Latest Caselaw 3672 ALL

Citation : 2016 Latest Caselaw 3672 ALL
Judgement Date : 1 July, 2016

Allahabad High Court

Rohit Kumar Singh vs State Of U.P. And 5 Others on 1 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 29708 of 2016
 

 
Petitioner :- Rohit Kumar Singh
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Ram Autar Verma
 
Counsel for Respondent :- C.S.C.,Raghvendra Pratap Singh
 

 
Hon'ble Ram Surat Ram (Maurya),J.

As prayed, put up as fresh before appropriate Bench on 6.7.2016.

In the meantime, the Standing Counsel appearing for the respondents may take instruction in the matter.

Order Date :- 1.7.2016

Rahul /-

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