Bhoopendra Kumar And 9 Others vs State Of U.P. And 3 Others
2016 Latest Caselaw 3668 ALL

Citation : 2016 Latest Caselaw 3668 ALL
Judgement Date : 1 July, 2016

Allahabad High Court

Bhoopendra Kumar And 9 Others vs State Of U.P. And 3 Others on 1 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 29685 of 2016
 

 
Petitioner :- Bhoopendra Kumar And 9 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Parmatma Nand Ojha
 
Counsel for Respondent :- C.S.C.,Ashok Kumar Yadav
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Notice on behalf of respondents - 1 and 4 has been accepted by Chief Standing Counsel and on behalf of respondents - 2 and 3 has been accepted by Sri A. K. Yadav.

The counsel for respondents - 2 and 3 is granted two weeks time to file counter affidavit.

Put up as fresh before appropriate Bench on 19.7.2016.

Order Date :- 1.7.2016

Rahul /-

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