Sri Ashok Kumar Jauhari vs Bar Council Of U.P. And Another
2016 Latest Caselaw 7697 ALL

Citation : 2016 Latest Caselaw 7697 ALL
Judgement Date : 23 December, 2016

Allahabad High Court

Sri Ashok Kumar Jauhari vs Bar Council Of U.P. And Another on 23 December, 2016

Bench: Bharati Sapru, Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 61420 of 2016
 

 
Petitioner :- Sri Ashok Kumar Jauhari
 
Respondent :- Bar Council Of U.P. And Another
 
Counsel for Petitioner :- Sandeep Saxena
 
Counsel for Respondent :- Ashutosh Dwivedi
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Pradeep Kumar Singh Baghel,J.

Sri Ashutosh Dwivedi is filing his appearance on behalf of Bar Council of Uttar Pradesh. He may obtain instruction as to why demand is being made by the petitioner despite a provision in the rule that no fee is to be charged in a transfer case.

Put up this case for admission on 24th January, 2017.

Order Date :- 23.12.2016

(P.K.S. Baghel, J.) (Bharati Sapru, J.)

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