Bhagwat Singh vs State Of U.P.And 3 Others
2016 Latest Caselaw 7694 ALL

Citation : 2016 Latest Caselaw 7694 ALL
Judgement Date : 22 December, 2016

Allahabad High Court

Bhagwat Singh vs State Of U.P.And 3 Others on 22 December, 2016

Bench: Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 39735 of 2016
 

 
Applicant :- Bhagwat Singh
 
Opposite Party :- State Of U.P.And 3 Others
 
Counsel for Applicant :- Alok Kumar Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Om Prakash-VII,J.

Issue notice.

Learned AGA has accepted notice on behalf of the opposite party no.1.

Notice will be issued to opposite party nos. 2 to 4.

Steps be taken by Registered Post A.D. within a week.

All the opposite parties may file counter affidavit within six weeks. Rejoinder affidavit may be filed within two weeks thereafter.

List this case on 20.2.2017 before the appropriate Bench.

It is made clear that no stay order has been passed in the matter.

Order Date :- 22.12.2016

safi

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