Reshami Singh Alias Neetu Singh vs State Of U.P.
2016 Latest Caselaw 7668 ALL

Citation : 2016 Latest Caselaw 7668 ALL
Judgement Date : 19 December, 2016

Allahabad High Court

Reshami Singh Alias Neetu Singh vs State Of U.P. on 19 December, 2016

Bench: Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 44340 of 2016
 

 
Applicant :- Reshami Singh Alias Neetu Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Kamlesh Tiwari
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Manoj Misra,J.

Supplementary affidavit filed today annexing therewith the statement of the witnesses, is taken on record.

Learned AGA states that he has not been able to obtain instructions therefore, some time may be given to obtain instructions.

In view of the above list on 10.01.2017, by which date, the learned AGA shall obtain instructions.

Order Date :- 19.12.2016

Vinod.

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