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Karan Dhobi vs State Of U.P.
2016 Latest Caselaw 7666 ALL

Citation : 2016 Latest Caselaw 7666 ALL
Judgement Date : 19 December, 2016

Allahabad High Court
Karan Dhobi vs State Of U.P. on 19 December, 2016
Bench: Manoj Misra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 44342 of 2016
 

 
Applicant :- Karan Dhobi
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ashwini Kumar Ojha
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Manoj Misra,J.

List this case on 31.01.2017, by which date, learned AGA shall file counter affidavit annexing therewith the copy of the charge sheet and the statement of the witnesses recorded in support of the charge sheet and also other material collected during the course of investigation as against the applicant.

Order Date :- 19.12.2016

Vinod.

 

 

 
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