Pankaj vs State Of U.P.
2016 Latest Caselaw 7664 ALL

Citation : 2016 Latest Caselaw 7664 ALL
Judgement Date : 19 December, 2016

Allahabad High Court

Pankaj vs State Of U.P. on 19 December, 2016

Bench: Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 44294 of 2016
 

 
Applicant :- Pankaj
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sanjay Kumar Yadav
 
Counsel for Opposite Party :- G.A.
 
Hon'ble Manoj Misra, J.

List this bail application immediately after expiry of four weeks. In the meantime, learned A.G.A. shall file counter affidavit.

Order Date :- 19.12.2016.

Vinod.

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