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Shriram General Insurance ... vs Heera Lal And 9 Others
2016 Latest Caselaw 7660 ALL

Citation : 2016 Latest Caselaw 7660 ALL
Judgement Date : 19 December, 2016

Allahabad High Court
Shriram General Insurance ... vs Heera Lal And 9 Others on 19 December, 2016
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2490 of 2016
 

 
Appellant :- Shriram General Insurance Company Ltd.
 
Respondent :- Heera Lal And 9 Others
 
Counsel for Appellant :- Vijay Prakash Mishra
 

 
Hon'ble Anjani Kumar Mishra,J.

This application is not cognizable for this Bench. 

Registry is directed to put up, the same before the appropriate Bench. 

Order Date :- 19.12.2016

A. Tripathi

 

 

 
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