Smt. Ashma And Anr. vs State Of U.P. And 3 Others
2016 Latest Caselaw 7640 ALL

Citation : 2016 Latest Caselaw 7640 ALL
Judgement Date : 17 December, 2016

Allahabad High Court

Smt. Ashma And Anr. vs State Of U.P. And 3 Others on 17 December, 2016

Bench: Ramesh Sinha, Rekha Dixit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 9045 of 2016
 
Petitioner :- Smt. Ashma And Anr.
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Siya Ram Verma,Arvind Kumar Verma
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dixit,J.

This case is passed over for the day on the ground of illness of Sri Siya Ram Verma, learned counsel for the petitioners.

List after two weeks.

(Mrs. Rekha Dixit,J) (Ramesh Sinha,J)

Order Date :- 17.12.2016

G.S

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