Rekha Chaudhary And 2 Others vs State Of U.P. And 3 Others
2016 Latest Caselaw 7639 ALL

Citation : 2016 Latest Caselaw 7639 ALL
Judgement Date : 17 December, 2016

Allahabad High Court

Rekha Chaudhary And 2 Others vs State Of U.P. And 3 Others on 17 December, 2016

Bench: Ramesh Sinha, Rekha Dixit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 4191 of 2016
 

 
Petitioner :- Rekha Chaudhary And 2 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Awadhesh Kumar Malviya
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dixit,J.

On the request of Sri Awadhesh Kumar Malviya, learned counsel for the petitioners, list this matter after two weeks.

Sri Ashish Pandey, learned A.G.A is present.

(Mrs. Rekha Dixit,J) (Ramesh Sinha,J)

Order Date :- 17.12.2016

G.S

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