Ram Ashrey Prasad vs State Of U.P. & Another
2016 Latest Caselaw 7637 ALL

Citation : 2016 Latest Caselaw 7637 ALL
Judgement Date : 17 December, 2016

Allahabad High Court

Ram Ashrey Prasad vs State Of U.P. & Another on 17 December, 2016

Bench: Alok Kumar Mukherjee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- APPLICATION U/S 482 No. - 16619 of 2005
 

 
Applicant :- Ram Ashrey Prasad
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Shreeprakash Singh,A.P. Tewari,Ravindra Prasad
 
Counsel for Opposite Party :- Govt. Advocate,Atul Panddey,Sanjay Agarwal,Vinod Kumar Shukla
 
Hon'ble Alok Kumar Mukherjee, J.

On the request of Sri A.P. Tewari, counsel for the applicants, the case is passed over for the day.

List in the next cause list.

Order Date :- 17.12.2016.

Vinod.

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