Rev.Sunil K. Massey And Others vs State Of U.P.And Another
2016 Latest Caselaw 7634 ALL

Citation : 2016 Latest Caselaw 7634 ALL
Judgement Date : 17 December, 2016

Allahabad High Court

Rev.Sunil K. Massey And Others vs State Of U.P.And Another on 17 December, 2016

Bench: Alok Kumar Mukherjee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- APPLICATION U/S 482 No. - 35989 of 2010
 

 
Applicant :- Rev.Sunil K. Massey And Others
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- I.M. Khan
 
Counsel for Opposite Party :- Govt.Advocate,Lal Chandra Sahu
 
Hon'ble Alok Kumar Mukherjee, J.

On the request of Ms. Sweta Pandey, Advocate, holding brief of Sri I.M. Khan, counsel for the applicants, the case is passed over for the day.

List in the next cause list.

Order Date :- 17.12.2016.

Vinod.

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