Devendra Mani Pandey vs State Of U.P. And 3 Others
2016 Latest Caselaw 7624 ALL

Citation : 2016 Latest Caselaw 7624 ALL
Judgement Date : 16 December, 2016

Allahabad High Court

Devendra Mani Pandey vs State Of U.P. And 3 Others on 16 December, 2016

Bench: Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- WRIT - A No. - 15171 of 2016
 

 
Petitioner :- Devendra Mani Pandey
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Kushmondeya Shahi
 
Counsel for Respondent :- C.S.C.,Inteshwar Nath Singh
 

 
Hon'ble Manoj Misra,J.

Allowed.

For order, see order of date passed in Writ A No. 8492 of 2016 on separate sheets.

Order Date :- 16.12.2016

Sunil Kr Tiwari

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