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Santosh Kumar Singh vs State Of U.P. And 3 Others
2016 Latest Caselaw 7617 ALL

Citation : 2016 Latest Caselaw 7617 ALL
Judgement Date : 16 December, 2016

Allahabad High Court
Santosh Kumar Singh vs State Of U.P. And 3 Others on 16 December, 2016
Bench: Manoj Misra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- WRIT - A No. - 13825 of 2016
 

 
Petitioner :- Santosh Kumar Singh
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Alakshendra Pratap,Rajesh Kumar Yadav
 
Counsel for Respondent :- C.S.C.,Inteshwar Nath Singh
 

 
Hon'ble Manoj Misra,J.

Allowed.

For order, see order of date passed in Writ A No. 8492 of 2016 on separate sheets.

Order Date :- 16.12.2016

Sunil Kr Tiwari

 

 

 
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