Janjali & Others vs State Of U.P. & Another
2016 Latest Caselaw 7613 ALL

Citation : 2016 Latest Caselaw 7613 ALL
Judgement Date : 16 December, 2016

Allahabad High Court

Janjali & Others vs State Of U.P. & Another on 16 December, 2016

Bench: Amar Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- APPLICATION U/S 482 No. - 1167 of 2006
 

 
Applicant :- Janjali & Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- S.K. Pandey
 
Counsel for Opposite Party :- Govt. Advocate,Ashok Pandey,Rajesh Kumar
 

 
Hon'ble Amar Singh Chauhan,J.

List is revised. None appears to press this application from the side of the applicants whereas learned AGA is present.

After filing the application, the applicants did not turn up.

The application is rejected for non-prosecution.

Interim order, if any, stands vacated.

Communicate this order to the court concerned.

Order Date :- 16.12.2016

Puspendra

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