Santosh Vishwakarma And Another vs State Of U.P. And Another
2016 Latest Caselaw 7599 ALL

Citation : 2016 Latest Caselaw 7599 ALL
Judgement Date : 15 December, 2016

Allahabad High Court

Santosh Vishwakarma And Another vs State Of U.P. And Another on 15 December, 2016

Bench: Alok Kumar Mukherjee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- APPLICATION U/S 482 No. - 12362 of 2015
 

 
Applicant :- Santosh Vishwakarma And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Anjani Kumar,Rajesh Maurya
 
Counsel for Opposite Party :- Govt. Advocate,Ghanshyam Pandey
 
Hon'ble Alok Kumar Mukherjee, J.

Case called in revised.

None appears to press the application on behalf of the applicants.

Learned A.G.A for the State is present.

The application is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 15.12.2016.

Vinod.

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