Tola Ram vs State Of U.P.
2016 Latest Caselaw 7594 ALL

Citation : 2016 Latest Caselaw 7594 ALL
Judgement Date : 15 December, 2016

Allahabad High Court

Tola Ram vs State Of U.P. on 15 December, 2016

Bench: Alok Kumar Mukherjee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 36319 of 2016
 

 
Applicant :- Tola Ram
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sudarshan Singh
 
Counsel for Opposite Party :- G.A.,Barister Singh 
 
Hon'ble Alok Kumar Mukherjee, J.

Learned counsel for the applicants prays for and is granted a week to file rejoinder affidavit.

List immediately thereafter.

Order Date :- 15.12.2016.

Vinod.

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