Komal Singh And 2 Ors vs State Of U.P. And Another
2016 Latest Caselaw 7592 ALL

Citation : 2016 Latest Caselaw 7592 ALL
Judgement Date : 15 December, 2016

Allahabad High Court

Komal Singh And 2 Ors vs State Of U.P. And Another on 15 December, 2016

Bench: Alok Kumar Mukherjee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- APPLICATION U/S 482 No. - 35835 of 2014
 

 
Applicant :- Komal Singh And 2 Ors
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Gyanendra Pratap Singh,Girish Chandra Mishra
 
Counsel for Opposite Party :- Govt. Advocate,D.N. Gupta
 
Hon'ble Alok Kumar Mukherjee, J.

Case called in revised.

None appears to press the application on behalf of the applicants.

Learned A.G.A for the State is present.

The application is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 15.12.2016.

Vinod.

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