Suresh And 5 Ors. vs State Of U.P. And Another
2016 Latest Caselaw 7590 ALL

Citation : 2016 Latest Caselaw 7590 ALL
Judgement Date : 15 December, 2016

Allahabad High Court

Suresh And 5 Ors. vs State Of U.P. And Another on 15 December, 2016

Bench: Alok Kumar Mukherjee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- APPLICATION U/S 482 No. - 39900 of 2013
 

 
Applicant :- Suresh And 5 Ors.
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Sandeep Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate,Devendra Kumar
 
Hon'ble Alok Kumar Mukherjee, J.

Case called in revised.

None appears to press the application on behalf of the applicants.

Sri Devendra Kumar, counsel for the opposite party no. 2 and learned A.G.A for the State are present.

The application is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 15.12.2016.

Vinod.

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