Narendra Kumar Agrawal And ... vs State Of U.P. And Another
2016 Latest Caselaw 7589 ALL

Citation : 2016 Latest Caselaw 7589 ALL
Judgement Date : 15 December, 2016

Allahabad High Court

Narendra Kumar Agrawal And ... vs State Of U.P. And Another on 15 December, 2016

Bench: Alok Kumar Mukherjee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- APPLICATION U/S 482 No. - 40878 of 2014
 

 
Applicant :- Narendra Kumar Agrawal And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Ashish Goyal
 
Counsel for Opposite Party :- Govt. Advocate
 
Hon'ble Alok Kumar Mukherjee, J.

Learned counsel for opposite party no. 2 prays for and is granted two weeks and no more time to file counter affidavit. Rejoinder affidavit may be filed within one week thereafter.

List immediately thereafter.

Interim order, if any, is extended till the next date of listing.

Order Date :- 15.12.2016.

Vinod.

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