Harsh Jain vs State Of U.P. And Another
2016 Latest Caselaw 7585 ALL

Citation : 2016 Latest Caselaw 7585 ALL
Judgement Date : 15 December, 2016

Allahabad High Court

Harsh Jain vs State Of U.P. And Another on 15 December, 2016

Bench: Alok Kumar Mukherjee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- APPLICATION U/S 482 No. - 24782 of 2013
 

 
Applicant :- Harsh Jain
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Anubhav Chandra
 
Counsel for Opposite Party :- Govt. Advocate
 
Hon'ble Alok Kumar Mukherjee, J.

Sri Sanjay Mishra, counsel for opposite party no. 2, has filed counter affidavit, which is taken on record.

Learned counsel for the applicant prays for and is granted two weeks' time to file rejoinder affidavit.

List immediately thereafter.

Order Date :- 15.12.2016.

Vinod.

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