Santosh Gupta vs State Of U.P. & Another
2016 Latest Caselaw 7581 ALL

Citation : 2016 Latest Caselaw 7581 ALL
Judgement Date : 15 December, 2016

Allahabad High Court

Santosh Gupta vs State Of U.P. & Another on 15 December, 2016

Bench: Alok Kumar Mukherjee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- APPLICATION U/S 482 No. - 15303 of 2015
 

 
Applicant :- Santosh Gupta
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Sudeep Harkauli
 
Counsel for Opposite Party :- Govt. Advocate,Ali Hasan,Ghanendra Singh Chauhan
 
Hon'ble Alok Kumar Mukherjee, J.

Learned counsel for the applicant prays for and is granted two week's and no more time to file rejoinder affidavit.

List immediately thereafter.

Order Date :- 15.12.2016.

Vinod.

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