Ashwani Rai And 3 Others vs State Of U.P. And Another
2016 Latest Caselaw 7580 ALL

Citation : 2016 Latest Caselaw 7580 ALL
Judgement Date : 15 December, 2016

Allahabad High Court

Ashwani Rai And 3 Others vs State Of U.P. And Another on 15 December, 2016

Bench: Alok Kumar Mukherjee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- APPLICATION U/S 482 No. - 25316 of 2015
 

 
Applicant :- Ashwani Rai And 3 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Chandra Kumar Rai
 
Counsel for Opposite Party :- Govt. Advocate
 
Hon'ble Alok Kumar Mukherjee, J.

Learned counsel for the applicants prays for and is granted three week's time to file rejoinder affidavit.

List immediately thereafter.

Interim order, if any, is extended till the next date of listing.

Order Date :- 15.12.2016.

Vinod.

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