Ajeet Singh And Another vs State Of U.P. & Another
2016 Latest Caselaw 7577 ALL

Citation : 2016 Latest Caselaw 7577 ALL
Judgement Date : 15 December, 2016

Allahabad High Court

Ajeet Singh And Another vs State Of U.P. & Another on 15 December, 2016

Bench: Alok Kumar Mukherjee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- APPLICATION U/S 482 No. - 13232 of 2015
 

 
Applicant :- Ajeet Singh And Another
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Digvijay Singh
 
Counsel for Opposite Party :- Govt. Advocate,Neelabh Srivastava
 
Hon'ble Alok Kumar Mukherjee, J.

None appeared to press this application on behalf of opposite party no. 2.

Sri Digvijay Singh, learned counsel for the applicant prays for and is granted thee weeks to file rejoinder affidavit.

List immediately thereafter.

Order Date :- 15.12.2016.

Vinod.

Download the LatestLaws.com Mobile App