Praveen Tiwari vs State Of U.P. And Another
2016 Latest Caselaw 7576 ALL

Citation : 2016 Latest Caselaw 7576 ALL
Judgement Date : 15 December, 2016

Allahabad High Court

Praveen Tiwari vs State Of U.P. And Another on 15 December, 2016

Bench: Alok Kumar Mukherjee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- APPLICATION U/S 482 No. - 33752 of 2015
 

 
Applicant :- Praveen Tiwari
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Rajiv Lochan Shukla
 
Counsel for Opposite Party :- G.A.,Joveen Kumar
 
Hon'ble Alok Kumar Mukherjee, J.

Learned counsel for the applicant prays for and is granted a week and no more time to file rejoinder affidavit.

List immediately thereafter.

Interim order, if any, is extended till the next date of listing.

Order Date :- 15.12.2016.

Vinod.

Download the LatestLaws.com Mobile App