Buddhram vs State Of U.P.
2016 Latest Caselaw 7570 ALL

Citation : 2016 Latest Caselaw 7570 ALL
Judgement Date : 14 December, 2016

Allahabad High Court

Buddhram vs State Of U.P. on 14 December, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 43207 of 2016
 

 
Applicant :- Buddhram
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Chandra Prakash Singh
 
Counsel for Opposite Party :- G.A.,D.S. Pandey
 
Hon'ble Naheed Ara Moonis, J.

Heard learned counsel for the applicant.

On behalf of complainant Sri D.S. Pandey, Advocate has filed his Vakalatnama today, which is taken on record.

Let the matter be placed before another Bench after obtaining nomination from Hon'ble the Chief Justice, if possible on 19th December, 2016, as fresh.

Order Date :- 14.12.2016

Vinod.

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