Shiv Shanker And 4 Others vs State Of U.P. And 3 Others
2016 Latest Caselaw 7569 ALL

Citation : 2016 Latest Caselaw 7569 ALL
Judgement Date : 14 December, 2016

Allahabad High Court

Shiv Shanker And 4 Others vs State Of U.P. And 3 Others on 14 December, 2016

Bench: Ramesh Sinha, Rekha Dixit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 
Case :- CRIMINAL MISC. WRIT PETITION No. - 16236 of 2016
 
Petitioner :- Shiv Shanker And 4 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Ajay Kumar Dwivedi
 
Counsel for Respondent :- G.A.,Arimardan Yadav,Jadu Nandan Yadav
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dixit,J.

List after 23.12.2016 along with report of Mediation Centre.

Till the next date of listing, interim order, if any, shall continue.

Learned A.G.A is present. Sri Jadu Nandan Yadav, learned counsel for private respondent is not present.

(Mrs.Rekha Dixit,J) (Ramesh Sinha, J)

Order Date :- 14.12.2016

G.S

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