Smt. Sadhna And 4 Others vs State Of U.P. And 2 Others
2016 Latest Caselaw 7566 ALL

Citation : 2016 Latest Caselaw 7566 ALL
Judgement Date : 14 December, 2016

Allahabad High Court

Smt. Sadhna And 4 Others vs State Of U.P. And 2 Others on 14 December, 2016

Bench: Ramesh Sinha, Rekha Dixit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 29838 of 2015
 

 
Petitioner :- Smt. Sadhna And 4 Others
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Ramesh Kumar Mishra
 
Counsel for Respondent :- G.A.,Ajay Kumar,Ajay Vikram Yadav
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dixit,J.

Sri Ramesh Kumar Mishra, learned counsel for the petitioners is present.

The learned counsel for the petitioner has not served the copy of the restoration application to Sri Ajay Vikram Yadav, learned counsel for the private respondent. Learned A.G.A is present.

List in the next cause list.

(Mrs.Rekha Dixit, J) (Ramesh Sinha,J)

Order Date :- 14.12.2016

G.S

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