Hari Raj vs State Of U.P. And 3 Others
2016 Latest Caselaw 7564 ALL

Citation : 2016 Latest Caselaw 7564 ALL
Judgement Date : 14 December, 2016

Allahabad High Court

Hari Raj vs State Of U.P. And 3 Others on 14 December, 2016

Bench: Ramesh Sinha, Rekha Dixit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 8271 of 2016
 

 
Petitioner :- Hari Raj
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Pavan Kumar
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dixit,J.

Case called out in the revised list. Sri Payan Kumar, learned counsel for the petitioner has sent illness slip today. Earlier he has sent illness slip.

List this case in the next cause list, peremptorily.

Sri Gaurav Pratap Singh, learned A.G.A is present.

It is made clear that the matter would not be adjourned.

(Mrs.Rekha Dixit,J) (Ramesh Sinha, J)

Order Date :- 14.12.2016

G.S

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