Mahboob And 7 Others vs State Of U.P. And 3 Others
2016 Latest Caselaw 7563 ALL

Citation : 2016 Latest Caselaw 7563 ALL
Judgement Date : 14 December, 2016

Allahabad High Court

Mahboob And 7 Others vs State Of U.P. And 3 Others on 14 December, 2016

Bench: Ramesh Sinha, Rekha Dixit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 14497 of 2016
 

 
Petitioner :- Mahboob And 7 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Pramod Kumar Pathak
 
Counsel for Respondent :- G.A.,Rupendra Kumar Mishra
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dixit,J.

List after two weeks along with report of Mediation Centre.

Learned A.G.A is present.

Till the next date of listing, interim order, if any, shall continue.

(Mrs.Rekha Dixit,J) (Ramesh Sinha, J)

Order Date :- 14.12.2016

G.S

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