Sunil Gupta & Another vs Union Bank Of India Thru' Its ...
2016 Latest Caselaw 7537 ALL

Citation : 2016 Latest Caselaw 7537 ALL
Judgement Date : 13 December, 2016

Allahabad High Court

Sunil Gupta & Another vs Union Bank Of India Thru' Its ... on 13 December, 2016

Bench: Ramesh Sinha, Rekha Dixit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 22811 of 2016
 

 
Petitioner :- Sunil Gupta & Another
 
Respondent :- Union Bank Of India Thru' Its Chairman & 9 Others
 
Counsel for Petitioner :- Ritvik Upadhya,V.K. Upadhya
 
Counsel for Respondent :- G.A.,A.S.G.I.,Amit Misra,Ashish Agrawal
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dixit,J.

Sri V.K. Upadhya, learned Senior counsel assisted by Sri Ritvik Upadhya, learned counsel for the petitioners and Sri Ashish Pandey, learned A.G.A are present.

The cases of Sri Ashish Agrawal, learned counsel appearing on behalf of respondents No.1 and 2 are stated to be adjourned till 14.12.2016.

List this matter in the next cause list.

Meanwhile, the office is directed to submit the report regarding the service of other respondents.

(Mrs. Rekha Dixit, J) (Ramesh Sinha, J)

Order Date :- 13.12.2016

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